Section 12 in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979
12. Revision of Osrabandi.
- A schedule of Osrabandi sanctioned under sub-rule (2) of Rule 10 shall remain in force for a period of ten years from the date of its enforcement, but it may revised earlier by the Deputy Revenue Officer -(a)there is change in the ventage or position of an outlet or change in the command area of an outlet;(b)a change in the roster of a channel occurs;(c)there is a conversion from canal to well irrigation;(d)a cultivated area becomes uncultivated or vice versa;(e)a change in occupancy and other holdings occurs; or(f)there or other special circumstances which in the opinion of the Deputy Revenue Officer necessitate any revision:Provided that the contingencies referred to in items (c), (d), (e) and (f) are of sufficient magnitude to affect the existing distribution system to a considerable extent,
