Allahabad High Court
Ajai Kumar Pandey 1960 (M/B)2014 vs State Of ... on 14 May, 2014
Bench: Sheo Kumar Singh, Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- REVIEW PETITION DEFECTIVE No. - 461 of 2014 Petitioner :- Ajai Kumar Pandey 1960 (M/B)2014 Respondent :- State Of U.P.Throu.Prin.Secy.Deptt.Of Home Lko.And Ors. Counsel for Petitioner :- Anu Pratap Singh,Ambrish Kumar Dubey Hon'ble Sheo Kumar Singh,J.
Hon'ble Devendra Kumar Upadhyaya,J.
List before appropriate Bench, if possible, in the next cause list.
Order Date :- 14.5.2014 M.A.A. (D.K. Upadhyaya, J.) (S.K. Singh, J.)