Jharkhand High Court
Parimal Yadav vs The State Of Jharkhand & Others on 14 October, 2025
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. [S] No.5530 of 2025
-----
Parimal Yadav .... Petitioner(s).
Versus
The State of Jharkhand & Others ... Respondent(s)
------
CORAM : SRI ANANDA SEN, J.
------
For the Petitioner(s) : Mr. Abhijeet Kumar, Advocate For the State AC to AG For the Respondent(s) : Mr. Sanjoy Piprawall, Advocate .........
3/ 14.10.2025: Learned counsel appearing on behalf of respondent-JSSC submits that he will produce the marks obtained by the petitioner and the marks of last selected candidate in the category of the petitioner.
2. List this case after three weeks under the heading "Orders" to explore as to whether the matter can be disposed of at this stage itself.
(ANANDA SEN, J.) 14th October, 2025 R.S./Sandeep