Supreme Court - Daily Orders
Uday Bhan vs Delhi Development Authority . on 20 July, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.29 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19374/2015
(Arising out of impugned final judgment and order dated 25/03/2015
in WP No. 3057/2015 passed by the High Court Of Delhi At New Delhi)
UDAY BHAN Petitioner(s)
VERSUS
DELHI DEVELOPMENT AUTHORITY & ORS. Respondent(s)
Date : 20/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
Mr. C. S. N. Mohan Rao,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR]
COURT MASTER A.R.-CUM-P.S.
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.07.21
17:25:30 IST
Reason: