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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(6) in Haryana District Mineral Foundation Trust Rules, 2016

(6)The Government may at any time remove any of the non official member(s) and may appoint any other person at its sole discretion. The member(s) so removed shall cease to be a member with effect from the date of such removal.