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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(iii) in The Rajasthan State Warehousing Corporation Rules, 1975

(iii)[ Such cheques and all orders for making deposits or investment or for the withdrawal of the amounts from the Banks and P.D. Accounts, the officers of the Corporation may be authorised to operate the accounts as below:- [Substituted by Notification No. F. 5(9) Coop/Part III/76, dated 7-2-1985, Published in Rajasthan Gazette, Part 4-C(I), dated 28-2-1985, page 413.]