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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2) in Himachal Pradesh Societies Registration Act, 2006

(2)An enquiry under sub-section (1) shall be held on the application supported by an affidavit of-
(a)a majority of the members of the Governing body of the Society; or
(b)not less than one-third of the total number of members of the Society.