Supreme Court - Daily Orders
Kushal Limited vs Regional Provident Fund Commissioner I on 20 May, 2020
Bench: Arun Mishra, S. Abdul Nazeer, Indira Banerjee
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 1920 OF 2020
KUSHAL LIMITED Appellant(s)
VERSUS
REGIONAL PROVIDENT FUND
COMMISSIONER-I, Ahmedabad & ORS. Respondent(s)
O R D E R
We find no ground to interfere with the impugned order passed by the Tribunal. The appeal is, accordingly, dismissed.
Pending interlocutory application(s), if any, is/are disposed of.
.......................J. [ ARUN MISHRA ] .......................J. [ S. ABDUL NAZEER ] .......................J. [ INDIRA BANERJEE ] New Delhi;
MAY 20, 2020.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2020.05.22 18:55:42 IST Reason: 2 ITEM NO.7 Virtual Court 3 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 1920/2020 KUSHAL LIMITED Appellant(s) VERSUS
REGIONAL PROVIDENT FUND COMMISSIONER I, Ahmedabad & ORS. Respondent(s) (IA No.40230/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.40229/2020-EX-PARTE STAY ) WITH C.A. No. 2088/2020 (XVII) (FOR ADMISSION and IA No.44087/2020-EX-PARTE STAY) Date : 20-05-2020 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MS. JUSTICE INDIRA BANERJEE Counsel for the parties Mr. Jay Savla, Sr. Adv.
Mr. Rahul Gupta, Adv.
Mr. Jasdeep Singh Dhillon, Adv. Ms. Shilpi Chowdhary, Adv. Mr. Prabhat K. Chaurasia, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Sanjay Bhatt, Adv.
Mr. Rabin Mazumdar, Adv.
Ms. Akansha Srivastava, Adv.
Ms. Mayuri Raghuvanshi, AOR Mr. Vyom Raghuvanshi, Adv.
UPON hearing the counsel the Court made the following O R D E R Civil Appeal No. 1920/2020 The appeal is dismissed in terms of the signed order.
Pending interlocutory application(s), if any, is/are disposed of.
3 Civil Appeal No. 2088/2020List on 22.05.2020.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)