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[Cites 0, Cited by 3] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(2) in The Goa, Daman and Diu School Education Act, 1984

(2)[ Subject to any rules that may be made in this behalf, no employee of an aided school shall be dismissed, removed, reduced in rank, compulsorily retired or his service otherwise terminated, except with the prior approval of the Director.