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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(v) in Madhya Pradesh Prakoshtha Swamitva Rules, 2019

(v)"Majority" or "majority of apartment owners" means the apartment owners with fifty one per cent, or more of the votes in accordant with the percentages assigned ’ in the deeds of apartments for voting purposes;