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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2)(iii) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(iii)analysis of the data, as indicated in clause (ii) by means of maps, charts, graphs, diagrams and other statistical and cartographical tools and also by means of written matter explanatory of such maps, charts, graphs, diagrams, etc.