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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(2) in U.P. Technical University Act, 2000

(2)A copy of the annual accounts and the balance-sheet together with the audit report thereon shall be submitted to the State Government alongwith the observation, if any, of the executive council before the thirtieth of September's every year.