Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S Moonstar Securities Trading And ... on 16 November, 2018
Bench: Ashok Bhushan, Ajay Rastogi
ITEM NO.12 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).37898/2018
(Arising out of impugned final judgment and order dated 11-04-2018
in ITA No. 421/2018 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) I Petitioner(s)
VERSUS
M/S MOONSTAR SECURITIES TRADING AND FINANCE CO.
PVT. LTD. THROUGH MANAGER Respondent(s)
(With appln for c/delay in filing SLP)
Date : 16-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. H.Raghavendra Rao,Adv.
Mr. S.A.Haseeb,Adv.
Ms. Anil Katiyar,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Diary No.13851/2018 and 12503/2018.
(B.Parvathi) (Anita Rani Ahuja) Court Master Branch Officer Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.11.17 12:29:41 IST Reason: