Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act] Union of India - Subsection Section 105(2)(c) in The Central Reserve Police Force Rules, 1955 (c)of the State Police holding the post of Superintendent of Police or equivalent post, preferably with experience of Armed Police duties, or