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Madhya Pradesh High Court

Excel Agri Business Private Limited ... vs Resonance Eduventures Ltd. on 5 January, 2022

Author: Vivek Rusia

Bench: Vivek Rusia

                                              1                                 AC-103-2021
                     The High Court Of Madhya Pradesh
                               AC No. 103 of 2021
          (EXCEL AGRI BUSINESS PRIVATE LIMITED THR. DIRECTOR SHRI SHANTILAL VAID Vs RESONANCE
                                     EDUVENTURES LTD. AND OTHERS)

          Indore, Dated : 05-01-2022
                    Shri Ayushyaman Choudhary, learned counsel for the Petitioner.

                    On payment of P.F.within seven working days. Notice be issued to the
          respondents Notice be made returnable within three weeks.

(VIVEK RUSIA) JUDGE Praveen PRAVEEN NAYAK 2022.01.06 10:06:31 +05'30'