Madhya Pradesh High Court
Excel Agri Business Private Limited ... vs Resonance Eduventures Ltd. on 5 January, 2022
Author: Vivek Rusia
Bench: Vivek Rusia
1 AC-103-2021
The High Court Of Madhya Pradesh
AC No. 103 of 2021
(EXCEL AGRI BUSINESS PRIVATE LIMITED THR. DIRECTOR SHRI SHANTILAL VAID Vs RESONANCE
EDUVENTURES LTD. AND OTHERS)
Indore, Dated : 05-01-2022
Shri Ayushyaman Choudhary, learned counsel for the Petitioner.
On payment of P.F.within seven working days. Notice be issued to the
respondents Notice be made returnable within three weeks.
(VIVEK RUSIA) JUDGE Praveen PRAVEEN NAYAK 2022.01.06 10:06:31 +05'30'