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[Cites 0, Cited by 0] [Section 331] [Entire Act]

State of Rajasthan - Subsection

Section 331(4) in Rajasthan Panchayati Raj Rules, 1996

(4)Sarpanch shall send certificate of attendance for such days on 20th of every month to the Panchayat Samiti for payment of salary to such Gram Sevak-cum-Secretary. No salary shall be payable for the period of absence unless due leave was got sanctioned for the same.