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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2)(xviii) in The Employees' State Insurance Act, 1948

(xviii)the circumstances in which and the conditions subject to which any regulation may be relaxed, the extent of such relaxa­tion, and the authority by whom such relaxation may be granted;