Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 (1)The Central Government may, [by notification in the official Gazette,] [Inserted by Act 04 of 1986, section 2] make rules to carry out the purposes of this Act.
