Delhi High Court - Orders
Ms. Ruchi Malhotra vs Guru Nanak Public School And Ors on 14 May, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3567/2019
MS. RUCHI MALHOTRA ..... Petitioner
Through Mr. Anuj Aggawal with Mr. Tenzing
Thinlay Lepcha, Advs.
versus
GURU NANAK PUBLIC SCHOOL AND ORS. ..... Respondents
Through None
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 14.05.2019
Issue notice.
On taking steps within one week, let notice be served upon the respondents. On receipt of the notices, the respondents are directed to file counter affidavit within six weeks.
Rejoinder thereto, if any, be filed within four weeks thereafter. Renotify on 12.09.2019.
SURESH KUMAR KAIT, J MAY 14, 2019 ms