Calcutta High Court (Appellete Side)
Shankari Naskar vs Kolkata Port Trust And Others on 20 January, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Sl. 87 20.01.2015
.
S.d.
W. P 32589(W) of 2014 Shankari Naskar
-versus-
Kolkata Port Trust and others.
Since none appears in support of the petition, WP 32589(W) of 2014 is dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.)