Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(43) in Telangana Panchayat Raj Act, 2018 (43)"Technical Sanction Authority" means an Urban Development Authority as defined in clause (44) and the Director, Town and Country Planning or such Authority as notified by the Government;
