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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(1)(c) in The Chhattisgarh Co-Operative Societies Act, 1960

(c)a person other than a member of the society who has been granted a loan by the society or with whom the society has or had business transactions and any person claiming through such a person;