Calcutta High Court
M/S. Ma Durga Service Station vs Hindusthan Petroleum Corpn. Ltd. & Ors on 11 March, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No. 432 of 2006
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
M/S. MA DURGA SERVICE STATION
Versus
HINDUSTHAN PETROLEUM CORPN. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 11th March, 2010.
The Court : None appears in support of the petition even at the second call. A.P. No. 432 of 2006 is dismissed for default. Interim order, if any, stands vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) sg.