Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] International Treaty - Subsection Section 2(b) in Extradition Treaty between the Government of the Republic of India and the Government of the Kingdom of Bahrain (b)Persons sentenced by the Courts of the requesting State to imprisonment for at least six months in respect of an extraditable offence.
