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State of Jharkhand - Section

Section 16 in Jharkhand Freedom of Religion Rules, 2017

16. Name and address of at least two persons other than the priest giving intimation to remain present at the time of conversion ceremony:

(a)__________________________________
(b)...................
Signature of the priestVerificationI, the undersigned do hereby declare that the facts and particulars stated above are true to the best of my knowledge and belief.Place:_____________Date:______________Signature of the priest:___________________Form BReceived intimation under Rule 3(2) of the Jharkhand Freedom of Religion Rules, 2017 from Shri son of__________________________________, resident of ________________with respect to conversion of Shri__________, Son of _________________.resident of___________from religious faith to religious faith_____________.Dated:SignatureDistrict MagistrateForm CRegister of conversion