Calcutta High Court (Appellete Side)
Indranil Mukherjee vs Smt. Jayeeta Mukherjee on 3 May, 2017
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
1
03.05.2017. F.M.A.T. 125 of 2017
Item No.7 with
Ct. No.14 CAN 1176 of 2017
dc.
Indranil Mukherjee
versus
Smt. Jayeeta Mukherjee
(Nee Bhattacherjee) & Ors.
Mr. Sabyasachi Bhattacharya, Sr. Adv.,
Mr. Anindya Lahiri,
Mr. Samrat Dey Paul,
Mr. Intikhab Alam Mina ... For the Appellant/Applicant.
Mr. Uday Sankar Bhattacharya,
Mr. Anupam Bhattacharya,
Mr. N. P. Gupta ... For the Respondent No. 1.
Ms. Sayani Roy Chowdhury ... For the Respondent No. 3.
Mr. Dipanjan Datta ... For the Respondent Nos. 6, 7, 8 & 9.
Let the two copies of paper book filed in Court today be kept with the record.
Interim order, which was passed earlier, is extended till the end of June, 2017.
Let the appeal and the application filed in connection with this appeal be listed for hearing one week after reopening of the Court after the ensuing summer vacation under the heading "Specially Fixed hearing".
(JYOTIRMAY BHATTACHARYA, J.) ( ASHA ARORA, J. )