Punjab-Haryana High Court
The Pr. Commissioner Of Income Tax-I, ... vs M/S Vardhman Holdings Limited ... on 4 August, 2022
243 IOIN-ITA-455-2019 in
ITA-455-2019
THE PR. COMMISSIONER OF INCOME TAX-I, LUDHIANA
V/S
M/S VARDHMAN HOLDINGS LIMITED
Present: Mr. Rajesh Katoch, Sr. Standing Counsel with
Ms. Pridhi Jaswinder Sandhu, Jr. Standing Counsel
for the appellant.
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Matter has been put by the Registry. The necessary correction as pointed out be carried out. In the order dated 25.04.2022, instead of ITA-219-2019, the same would now read as ITA-291-2019.
IOIN stands disposed of.
(TEJINDER SINGH DHINDSA) JUDGE (PANKAJ JAIN) JUDGE 04.08.2022 Dinesh 1 of 1 ::: Downloaded on - 06-08-2022 12:39:26 :::