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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(3)Contractor's Licence for Individual or Proprietor Firm shall be renewed for five years after the initial validity period. After the age of 65 years the licence is required to be renewed annually, subjected to the medical fitness certificate submitted by the applicant, in form-H, while making application.