Madhya Pradesh High Court
M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 3 December, 2020
Author: Nandita Dubey
Bench: Nandita Dubey
1 WP-4430-2008 The High Court Of Madhya Pradesh WP-4430-2008 (M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS) 5 Jabalpur, Dated : 03-12-2020 Heard through Video Conferencing. Parties through their respective counsel. List this case under the same head in the last week of January, 2021 alongwith Second Appeal No.882/1999 as prayed by learned counsel for the parties.
(NANDITA DUBEY) JUDGE amit Signature Not Verified SAN Digitally signed by AMIT JAIN Date: 2020.12.03 16:46:49 IST