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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Vesting of Properties (in Grama Sasans) Act, 1964

(c)"Grama Sasan", "Grama Panchayat" and "Grama Fund" shall respectively mean the Grama Sasan, Grama Panchayat and Grama Fund constituted under the Orissa Grama Panchayats Act, 1948 (Orissa Act 15 of 1948);