Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 21 in The Punjab Land Revenue (Special Assessments) Rules, 1958 21. Area to be measured in case of doubt. - In case of doubt, the area under special assessment in any khasra number shall be properly measured and then recorded.
