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Bombay High Court

Archana Santosh Neharkar vs Anil Maruti Kshirsagar And Another on 29 June, 2022

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                    940 WRIT PETITION NO.6619 OF 2022

                  ARCHANA SANTOSH NEHARKAR
                             VERSUS
             ANIL MARUTI KSHIRSAGAR AND ANOTHER
                                 ...
        Advocate for Petitioner : Mr.Shashikant E. Shekade
  Advocate for Respondent Nos.1 & 2 : Mr.Y.L.Bide h/f. Mr.I.K.Wagh
           AGP for Respondent No.3 : Mr.S.B.Pulkundwar
                                 ...
                 CORAM : MANGESH S. PATIL, J.

Dated: June 29, 2022 ...

PER COURT :-

Heard.

2. Leave granted to add State as a party.

3. Amendment be carried out forthwith.

4. Issue notice to the respondents, returnable on 13 July 2022.

5. Mr.Y.L.Bidve, learned Advocate holding for Mr.I.K.Wagh, learned Advocate waives service of notice for respondent Nos.1 and 2. Learned AGP waives service of notice for respondent No.3.

( MANGESH S. PATIL, J. ) SPT ::: Uploaded on - 30/06/2022 ::: Downloaded on - 01/07/2022 06:48:29 :::