Bombay High Court
Archana Santosh Neharkar vs Anil Maruti Kshirsagar And Another on 29 June, 2022
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
940 WRIT PETITION NO.6619 OF 2022
ARCHANA SANTOSH NEHARKAR
VERSUS
ANIL MARUTI KSHIRSAGAR AND ANOTHER
...
Advocate for Petitioner : Mr.Shashikant E. Shekade
Advocate for Respondent Nos.1 & 2 : Mr.Y.L.Bide h/f. Mr.I.K.Wagh
AGP for Respondent No.3 : Mr.S.B.Pulkundwar
...
CORAM : MANGESH S. PATIL, J.
Dated: June 29, 2022 ...
PER COURT :-
Heard.
2. Leave granted to add State as a party.
3. Amendment be carried out forthwith.
4. Issue notice to the respondents, returnable on 13 July 2022.
5. Mr.Y.L.Bidve, learned Advocate holding for Mr.I.K.Wagh, learned Advocate waives service of notice for respondent Nos.1 and 2. Learned AGP waives service of notice for respondent No.3.
( MANGESH S. PATIL, J. ) SPT ::: Uploaded on - 30/06/2022 ::: Downloaded on - 01/07/2022 06:48:29 :::