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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Odisha - Subsection

Section 8A(1)(b) in The Orissa Ministers' Salaries and Allowances Act, 1952

(b)road transport coupons which shall entitle him to travel without payment of any fare by any stage carriage within the State for a distance of ten thousand kilometres in the aggregate in a year :