Allahabad High Court
U.P.S.R.T.C. And Another vs Satendra Kumar And Others on 1 May, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 859 of 2001 Appellant :- U.P.S.R.T.C. And Another Respondent :- Satendra Kumar And Others Counsel for Appellant :- Samir Sharma Counsel for Respondent :- Pankaj Mittal,Ajay Kumar,Mohan Madan Hon'ble Dr. Kaushal Jayendra Thaker,J.
Called in revised. None present for respondent.
List on 18.7.2019.
Order Date :- 1.5.2019 Mukesh