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Allahabad High Court

U.P.S.R.T.C. And Another vs Satendra Kumar And Others on 1 May, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 859 of 2001
 

 
Appellant :- U.P.S.R.T.C. And Another
 
Respondent :- Satendra Kumar And Others
 
Counsel for Appellant :- Samir Sharma
 
Counsel for Respondent :- Pankaj Mittal,Ajay Kumar,Mohan Madan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Called in revised. None present for respondent.

List on 18.7.2019.

Order Date :- 1.5.2019 Mukesh