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[Cites 0, Cited by 0] [Section 31A] [Entire Act]

NCT Delhi - Subsection

Section 31A(2) in The Delhi Development Authority Act, 1957

(2)Where any development has been sealed, the Authority or the competent authority, as the case may be, may, for the purpose of removing or discontinuing such development, order the seal to be removed. [Inserted by Act 38 of 1984, section 6]