Bombay High Court
Valathi Thevar Udayar vs The State Of Maharashtra And Anr on 18 March, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 899 OF 2015
Valathi Thevar Udayar ....Applicant
V/S
The State Of Maharashtra And Anr ....Respondent
Mr.Aabad Ponda a/w. Nikhil Waje, Prachi Kolambekar i/by.Indrajeet Suryavanshi for Applicant. Mr.F.R.Shaikh -APP for the State. Mr.Shenoy a/w. Dhaval A. Patil i/by. M/s.K. Ashar & Co. for R.No.2.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 18th March, 2019 P.C. :
Stand over to 08/04/2019.
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