Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 40A in The Calcutta Suburban Police Act, 1866 40A. Refuges for reception of certain classes of convicted beggars.— Repealed by section. 27 of the Bengal Vagrancy Act, 1943 (Ben. Act VII of 1943).
