Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Bihar - Subsection Section 117(iii) in Bihar Chaukidari Manual (iii)(in the case of a district in which the arrear pay of chaukidars is despatched by Money Order) a statement of the pay of absentee chaukidars sent to headquarters;
