Jammu & Kashmir High Court - Srinagar Bench
None vs Respondent In Person on 13 May, 2019
Author: Rajesh Bindal
Bench: Rajesh Bindal
Serial No. 37
Reg. List.
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CPOWP NO. 233/2018
In SWP No. 1408/2013
Date of Order: 13.05.2019.
Mohd.
Mohd. Shafi Bhat
Vs
Parviz Ahmad Nengroo
Coram: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
Appearance:
For the Petitioner(s): None
For the Respondent(s): Respondent in person.
Adjourned to 21.08.2019 for arguments.
(Rajesh Bindal) Judge.
SRINAGAR 13.05.2019 "Nuzhat"
NUZHAT SHAFI 2019.05.16 15:13 I attest to the accuracy and integrity of this document