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[Cites 0, Cited by 0] [Section 49S] [Entire Act]

Union of India - Subsection

Section 49S(1) in Conduct of Elections Rules, 1961

(1)The presiding officer shall at the close of the poll prepare an account of votes recorded in Form 17-C and enclose it in a separate cover with the words "Account of Votes Recorded" superscribed thereon.