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State of Tamilnadu - Section

Section 131 in Tamil Nadu Educational Inspection Code

131. Oriental Schools and Special Schools.

- Inspection reports on special schools shall be submitted to the Divisional Inspectors concerned in the case of schools for boys and to the Director in the case of schools for girls. There is no prescribed form of inspection report except for Oriental Schools, but they should contain particulars necessary to judge the character of the work done in the schools. Reports on Oriental schools, in the prescribed form, shall be submitted to the Director within one month from the date of conclusion of the inspection.