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[Cites 0, Cited by 0] [Section 107B(2)] [Section 107B] [Entire Act]

State of Tamilnadu - Subsection

Section 107B(2)(iii) in Tamil Nadu District Municipalities Act, 1920

(iii)the erection, exhibition, fixation or retention of the advertisement is an offence under the Tamil Nadu Open Places (Prevention of Disfigurement) Act, 1959 (Tamil Nadu Act 2 of 1959).