Delhi High Court - Orders
Umar Khalid vs Jawahalal Nehru University on 6 November, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~57 & 58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7406/2018
UMAR KHALID .....Petitioner
Through: Ms. Aditi Saraswat, Advocate.
versus
JAWAHALAL NEHRU UNIVERSITY .....Respondent
Through: Mr. Vasanth Rajasekaran, Sr. SC, Mr.
Karan Prakash, Mr. Harshvardhan Korada, Ms.
Deepshikha Kumar and Mr. Om Bali, Advocates
for JNU.
58
+ W.P.(C) 7464/2018 & CM APPL. 28574/2018
ANIRBAN BHATTACHARYA .....Petitioner
Through: Mr. Sahil Ghai, Advocate.
versus
JAWAHARLAL NEHRU UNIVERSITY .....Respondent
Through: Mr. Vasanth Rajasekaran, Sr. SC, Mr.
Karan Prakash, Mr. Harshvardhan Korada, Ms.
Deepshikha Kumar and Mr. Om Bali, Advocates
for JNU.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 06.11.2025 The Hon'ble Judge is not holding Court today. List on 19.03.2026.
BY ORDER (COURT MASTER) NOVEMBER 6, 2025/rw/ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2025 at 23:02:48