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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2)(d) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(d)any other sums which may be credited to it under the general or special orders of the State Government.