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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(5) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(5)Based on the recommendation received from the Council, the Central Government may include the name of the Veterinary College or the Veterinary Qualification both in the First Schedule and shall issue a certificate of recognition to the Veterinary College and a copy of such certificate of recognition shall also be forwarded by the Central Government to the Council and the concerned University.