Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 156 in The Central Motor Vehicles Rules, 1989 156. Interest on deposits. - Interest realised on each deposit or the securities held In the fund shall be paid by the bank to the authority.
