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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Kerala - Subsection

Section 47(3) in The SreeNarayanaGuru Open University Act, 2021

(3)The Syndicate may appoint persons having qualification specified from the Kerala University, Calicut University, Mahatma Gandhi University or Kannur University on deputation basis until the completion of appointment procedures by option under sub-section (2) to fill the vacancies in various posts created in the University.