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Calcutta High Court

M/S. Tetulia Coke Plant (P) Ltd. & Ors vs Coal India Ltd. & Ors on 24 June, 2008

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                   IN THE HIGH COURT AT CALCUTTA
                                       Constitutional Writ Jurisdiction
                                               Original Side

         Present :
The Hon'ble Justice Aniruddha Bose
       24.06.2008

                                                 GA 1370 of 2008
                                                 WP 1279 of 2005
                                        M/s. Tetulia Coke Plant (P) Ltd. & Ors.
                                                       Vs.
                                               Coal India Ltd. & Ors.

                                  Mr. S. Pal, Sr. Advocate with
                                  Mr. S. Dasgupta, Advocate for the petitioners

                                  Mr. A. Mitra, Advocate for the respondents

The Court Let affidavit in opposition be filed by 4th July, 2008; reply by 7th July, 2008 and matter shall appear as Court Application on 8th July, 2008 along with WP 1279 of 2005 at the top.

(Aniruddha Bose, J.) ANC.