Calcutta High Court
M/S. Tetulia Coke Plant (P) Ltd. & Ors vs Coal India Ltd. & Ors on 24 June, 2008
Author: Aniruddha Bose
Bench: Aniruddha Bose
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
Original Side
Present :
The Hon'ble Justice Aniruddha Bose
24.06.2008
GA 1370 of 2008
WP 1279 of 2005
M/s. Tetulia Coke Plant (P) Ltd. & Ors.
Vs.
Coal India Ltd. & Ors.
Mr. S. Pal, Sr. Advocate with
Mr. S. Dasgupta, Advocate for the petitioners
Mr. A. Mitra, Advocate for the respondents
The Court Let affidavit in opposition be filed by 4th July, 2008; reply by 7th July, 2008 and matter shall appear as Court Application on 8th July, 2008 along with WP 1279 of 2005 at the top.
(Aniruddha Bose, J.) ANC.