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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

Greater Bengaluru City Corporation -

Section 7(7)(h) in Bangalore Mahanagara Palike Building Bye-laws 2003

(h)if the use of the said site is for the purpose of establishing a factory, warehousing, or work place which in the opinion of the Authority will be a source of annoyance to the health and comfort of the inhabitants of the neighbourhood;