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Bombay High Court

Manek Dara Sukhadwalla vs Shernaz Faroukh Lawyer And 5 Ors on 23 March, 2023

Bench: R.D. Dhanuka, Gauri Godse

                                                                     Board Sr.No.:-65

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                   APPEALS NO. 11 OF 2023
                            In
               TESTAMENTARY SUITS 29 OF 2012

 Bai Avabai Hormusji Tata Trust For Charitable ....PETITIONER
 Objects
             V/S
 Shernaz Faroukh Lawyer And 6 Ors            ....RESPONDENT

WITH APPEALS NO. 14 OF 2023 In TESTAMENTARY SUITS 29 OF 2012 Amoha Traders Pvt Ltd ....PETITIONER V/S Shernaz Faroukh Lawyer ....RESPONDENT WITH APPEALS NO. 10 OF 2023 In TESTAMENTARY SUITS 29 OF 2012 Manek Dara Sukhadwalla ....PETITIONER V/S Shernaz Faroukh Lawyer And 5 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 4529 OF 2022 In Page 1/2 ::: Uploaded on - 23/03/2023 ::: Downloaded on - 24/03/2023 16:55:14 ::: APPEALS 11 OF 2023 Bai Avabai Hormusji Tata Trust For Charitable ....PETITIONER Objects V/S Shernaz Faroukh Lawyer And 6 Ors ....RESPONDENT WITH NOTICE OF MOTION (APPEALS) LODGING NO. 57 OF 2019 In APPEALS 11 OF 2023 Bai Avabai Hormusji Tata Trust For Charitable ....PETITIONER Objects V/S Shernaz Faroukh Lawyer And 6 Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 23rd March, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 13/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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